Supreme Court Collegium has approved the proposal for the elevation of the following Advocates as Judges in the Andhra Pradesh High Court:

1. Shri Konakanti Sreenivasa Reddy @Srinivasa Reddy,

2. Shri Gannamaneni Ramakrishna Prasad,

3. Shri Venkateswarlu Nimmagadda,

4. Shri Tarlada Rajasekhar Rao,

5. Shri Satti Subba Reddy,

6. Shri Ravi Cheemalapati, and

7. Smt. Vaddiboyana Sujatha.


Supreme Court of India

[Statement dt. 29-1-2022]

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