On January 20, 2022, the Central Government has notified January 25, 2022 as the date on which the provisions of the Surrogacy (Regulation) Act , 2021 shall come into force.

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On January 20, 2022, Central Government has notified January 25, 2022 as the date on which the provisions of the Assisted Reproductive Technology (Regulation) Act , 2021 shall come into force.

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