Contents


Articles


The Supreme Court Collegium and Transparency: A Non-Committal Relationship       1

—Rangin Pallav Tripathy

Experiences of Dispute Resolution in Non-Court Forums: Justice Sans Rule Of Law?     27

—Shruti Vidyasagar and Shruthi Naik

Hadiya, Hinduism and Heterosexuality……………………………. 52

—Madhavi Menon

Silicosis and the State: Configuring Labour’s Interest as the Public Interest  67

—Shruti Iyer


Book Review


Justice versus Judiciary: Justice Enthroned or Entangled in India? (2019)           92

—Arun K. Thiruvengadam

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