Parliament passes Election Laws (Amendment) Bill, 2021 On December 21, 2021, Rajya Sabha has passed the Election Laws (Amendment) Bill, 2021. The Bill was passed in Lok Sabha on Click to share on Facebook (Opens in new window)Click to share on Twitter (Opens in new window)Click to share on LinkedIn (Opens in new window)Click to share on WhatsApp (Opens in new window)MoreClick to print (Opens in new window)Click to email a link to a friend (Opens in new window)Click to share on Telegram (Opens in new window)Click to share on Reddit (Opens in new window)Click to share on Tumblr (Opens in new window)Click to share on Pinterest (Opens in new window)Click to share on Pocket (Opens in new window)Click to share on Skype (Opens in new window) Published on December 21, 2021December 21, 2021By Editor Tweet On December 21, 2021, Rajya Sabha has passed the Election Laws (Amendment) Bill, 2021. The Bill was passed in Lok Sabha on December 20, 2021. Read about the Bill, HERE *Tanvi Singh, Editorial Assistant has reported this brief. Click to share on Facebook (Opens in new window)Click to share on Twitter (Opens in new window)Click to share on LinkedIn (Opens in new window)Click to share on WhatsApp (Opens in new window)MoreClick to print (Opens in new window)Click to email a link to a friend (Opens in new window)Click to share on Telegram (Opens in new window)Click to share on Reddit (Opens in new window)Click to share on Tumblr (Opens in new window)Click to share on Pinterest (Opens in new window)Click to share on Pocket (Opens in new window)Click to share on Skype (Opens in new window) Related Leave a comment
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