TOP STORY OF THE WEEK
Man forces 10-year-old to put his penis in mouth; All HC holds it doesn’t amount to aggravated penetrative sexual assault under POCSO Act
READ MORE HERE
SUPREME COURT
NEET| NTA to rectify injustice caused to a “one-off” PwBD student
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Motor Accident Claims| Legal Heirs of deceased not earning at the time of death can claim future prospect/future rise in income
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HIGH COURT
Bom HC| Rape and murder of a 3-years 9-months old child: ‘Hang by neck till dead’
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J&K HC refuses to interfere with preventive detention of man involved in Pulwama conspiracy
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MP HC| Physical relationship with a minor wife amounts to rape
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LEGISLATION UPDATES
Cryptocurrency and Regulation of Official Digital Currency Bill, 2021
https://bit.ly/3D1Qov0
CBIC amends GST Rates on man-made fibres, apparel, fabrics, footwear w.e.f. 01.01.2022
READ MORE HERE
BOOK RELEASES
Coming to the new books released by the Eastern Book Company.
Legal Studies Class XI ISC
by Vijay Kumar Singh
HERE
Sociology
by Deepshikha Agarwal
HERE
You can order your copy of both the books from the EBC Webstore.
NEW SCC ONLINE FEATURE
Copy Party name & Citation in Browse section.
SCC Online Quiz
“How many times has Section 2 of the Supreme Court (Number of Judges Act), 1956 been amended?”
SCC Online Quiz Winners
