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CBIC amends GST Rates on man-made fibres, apparel, fabrics, footwear w.e.f. 01.01.2022

CBIC amends GST Rates on man-made fibres, apparel, fabrics, footwear w.e.f. 01.01.2022

On November 18, 2021, the Central Board of Indirect Customs amends GST Rates on man-made fibres, apparel, fabrics, footwear w .e.f. 01.01.2022.

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Published on November 22, 2021November 22, 2021By Bhumika Indulia

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On November 18, 2021, the Central Board of Indirect Customs amends GST Rates on man-made fibres, apparel, fabrics, footwear w .e.f. 01.01.2022.

GST rate on apparel, fabrics, footwears has been increased 5 percent to 12 percent with effect from January 2022.

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