About Legal Expatiate


Legal Expatiate is an initiative in lockdown to bring together the best talent of this country and to infuse them with a nation-first attitude. An active forum of researchers, professionals, and students where they arrange webinars of Senior Advocates, High Court Judges and other luminaries, where they arrange various competitions like Research Article Writing Competition, Moot Court Competitions, Essay Competition, Quiz Competition, Certificate Courses etc in order to groom research and advocacy skills of law learners.


About the Course


We bring to you again the well experienced, named and renowned personality in the field of Research from at your doorstep through online sessions.

For the complete and proper understanding of Research we have tried to cover the major aspects of it in four days by the best experienced guest speaker

DAY – 1 (6PM to 7.30PM)

Topic – Day I

  1. Theoretical and conceptual approach to Research
  2. Identifying and formulating research problem
  3. Literature review, para phrasing
  4. Research onion
  5. Overview of doctrinal research

Speaker – Dr Sheetal Sharma, Associate Professor, Centre for European Studies, JNU, Delhi, India

Day II

  1. Overview of non doctrinal research

2.Tools of data collection

  1. Validity and Reliability of Research Tool
  2. Introduction to Statistical Analysis and Testing of Hypothesis

Speaker – Dr Jane Mathew, Asst Prof, Amity Law School, Noida

Day III

  1. Introduction to SPSS
  2. How to use Nvivo for data analysis
  3. Use of other softwares for analysing data
  4. Art to report findings.

Speaker – Atmaram Shelke, Associate Professor, Symboisis Law School, Pune

 

Day IV

  1. Importance of citation in research writing
  2. Publication of paper in scopes indexed journals
  3. Research integrity, ethics and anti plagarism rules
  4. E source efficacy – Mendeley etc

Speaker – Devayani Sharma, MNLU, Nagpur

  1. Report writing for PhD thesis
  2. How to turn your thesis into article
  1. Developing research proposal for major and minor projects and ways to get funds for the same

Speaker – Prof. Dr P. B. Pankaja, Former Professor, Faculty of Law, Delhi University, Delhi


Perks of Attending the course


  1. E certificate of completion
  2. Improvise your skills of research
  3. Pocket Friendly course
  4. Easy access on zoom
  5. Experienced guidance at your door step

Who can Attend?


  1. Students (UG and PG) of any field
  2. Professionals
  3. Academicians
  4. Research Scholars
  5. This is an International workshop open for nationals of all counties


Registrations Fees


Rs 500/- only – Indian Nationals

15$ only – For Foreign Nationals

 


Last Date of Registration


24.11.2021 till 12 AM


Platform of Sessions


                Zoom


Date of Course


26.11.2021 to 30.11.2021


Registration Procedure


Steps of Registration

  1. Pay 500/- via google pay/phone pay/ paytym to 9225349821 or bank transfer to

Anagha Nitin Pedgaonkar

Account number: 62502752201

Bank: State Bank of India

Branch: Ramdas Tower Branch, Aurangabad

IFS Code: SBIN0050896

  1. Send the screenshot of payment to 8999422426 [In order to confirm the registration it is mandatory]
  2. Fill the form available at HERE
  3. Contact Details for any Queries

              08999422426/08770140909

              legalexpatiate@gmail.com

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