President transfers Justice Sanjib Banerjee, Chief Justice of the Madras High Court, as the Chief Justice of the Meghalaya High Court and directs him to assume charge of the office of the Chief Justice of the Meghalaya High Court.


Ministry of Law and Justice 

 

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One comment

  • One of the best Judges in the history of Madras High Court is being humiliated by this apparent transfer punishment. Chief Justice Vijaya Tahilramani was also similarly punished following her 400 page judgement

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