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Karnataka High Court gets 3 Additional Judges

Karnataka High Court gets 3 Additional Judges

Appointment of Additional Judges of Karnataka High Court President appoints the following as Additional Judges of the Karnataka High Court in that

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Published on November 4, 2021November 4, 2021By Bhumika Indulia

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Appointment of Additional Judges of Karnataka High Court

President appoints the following as Additional Judges of the Karnataka High Court in that order of seniority for a period of 2 years:

Anant Ramanath Hegde
Siddaiah Rachaiah
Kannankuzhyil Sreedharan Hemalekha

Ministry of Law and Justice

[Notification dt. 3-11-2021]

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