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Supreme Court Collegium recommends transfer of 2 High Court Judges [Read Notification]

Supreme Court Collegium recommends transfer of 2 High Court Judges [Read Notification]

Supreme Court Collegium in its meetings held on 28th October 2021 has recommended the transfer of the following Judges of High Courts:

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Published on October 30, 2021October 29, 2021By Bhumika Indulia

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Supreme Court Collegium in its meetings held on 28th October 2021 has recommended the transfer of the following Judges of High Courts:

1. Birendra Kumar from Patna High Court to Rajasthan High Court

2. Satish Kumar Sharma from Rajasthan High Court to Madhya Pradesh High Court

Collegium Statement

[Statement dt. 28-10-2021]

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