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Seven Judges appointed to Telangana High Court

Seven Judges appointed to Telangana High Court

Appointment of Judges Following are the 7 newly appointed Judges of the Telangana High Court: Perugu Sree Sudha Dr Gurijala Radha Rani

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Published on October 14, 2021By Bhumika Indulia

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Appointment of Judges

Following are the 7 newly appointed Judges of the Telangana High Court:

Perugu Sree Sudha
Dr Gurijala Radha Rani
Munnuri Laxman
Noonsavath Tukaramji
Addula Venkateshwara Reddy
Patlolla Madhavi Devi

Ministry of Law and Justice

[Notification dt. 13-10-2021]

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