The International UILS Negotiation Competition is being organized by the Alternative Dispute Resolution Board, UILS, to impart negotiation skills amongst budding lawyers. Negotiation is a necessary skill of observing the opponent and reaching a solution in an amicable way to secure a win-win situation. We, at UILS are looking forward to seeing participants from across the globe and grant them an opportunity to enhance their knowledge of alternate dispute resolution and honing their communication skills, which is one of the important attributes of a good lawyer.

Registration Information 

For the registration form HERE

1. The Registration for the competition shall be done strictly on a first-come-first serve basis.

2. There is a participation limit of 36 teams for this competition. Once, the cap of 36 teams is filled, the registrations for the competition shall be closed.

3. Participants must fill the registration form using the registration link provided. After filling in the necessary details in the form, the participants will be sent an e-mail on their registered e-mail IDs with a payment link to finish the process of their registration.

Please note the important dates pertaining to registrations.

Registration opening date: 10th October 2021

Registration closing date: 25th October 2021

Eligibility Criteria 

The participants should be enrolled in a full-time law degree on 1st September of the year of the Competition at the university which has been selected to participate in the competition.

Team Composition 

1.There will be a total number of 36 teams that will participate in the competition.

2.Each team shall comprise of two members only.

3.Each team shall consist of one counsel and one client.

Important Dates

7th November 2021:  Submission of Negotiation Plans

10th November 2021: Training Session and Opening Ceremony

11th November 2021: Preliminary Round 1

12th November 2021:  Preliminary Round 2

13th November 2021:  Octa-Finals and Semi-Finals

14th November 2021:  Final Round and Closing Ceremony

Contact Information 

Dr. Sabina Salim – Faculty Coordinator (Asst. Professor, UILS, PU Chd.): +91-9814958419

Office Bearers:

Ishaan Loomba – President, ADR-CCL Board, UILS. – +91-9814717456

Abhishek Bindal – Convener, ADR-CCL Board, UILS – +91-8360239715

Srishti Sharma – Co-Convener, ADR-CCL Board, UILS – +91-9617168442

E-mail- uilsadrfest@gmail.com

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