President appoints the following Advocates and Judicial Officers as Judges of the Rajasthan High Court and directs them to assume charge of their respective offices: –

Sl. No. Name (S/Shri) Name of the High Court in which appointed
1. Farjand Ali, Advocate Rajasthan
2. Sudesh Bansal, Advocate Rajasthan
3. Anoop Kumar Dhand, Advocate Rajasthan
4. Vinod Kumar Bharwani, Judicial Officer Rajasthan
5. Madan Gopal Vyas, Judicial Officers Rajasthan

Ministry of Law and Justice

[Notification dt. 11-10-2021]

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