Appointment of Two Judges [Patna High Court]


President appoints Nawneet Kumar Pandey and Sunil Kumar Panwar to be the Judges of Patna High Court, in that order of seniority, with effect from the date they assume charge of their respective offices.



Appointment of Additional Judge [Chhattisgarh High Court]


President appoints Deepak Kumar Tiwari to be an Additional Judge of the Chhattisgarh High Court for a period of 2 years with effect from the date he assumes charge of his office.



Appointment of 4 News Judges [Jharkhand High Court]


President appoints Gautam Kumar Chaudhary, Ambuj Nath, Navneet Kumar and Sanjay Prasad to be the Judges of Jharkhand High Court, in that order of seniority, with effect from the date they assume charge of their respective offices.



Appointment of 1 New Judge [Madhya Pradesh High Court]


President appoints Purushaindra Kumar Kaurav, to be a Judge of the Madhya Pradesh High Court, with effect from the date he assumes charge of his office.


Ministry of Law and Justice

[Notifcation dt. 6-10-2021]

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