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Elevation of Advocate Sandeep Moudgil as Judge of Punjab & Haryana HC: SC Collegium

Elevation of Advocate Sandeep Moudgil as Judge of Punjab & Haryana HC: SC Collegium

Elevation of an Advocate as Judge in Punjab and Haryana High Court Supreme Court Collegium has approved the proposal for the elevation

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Published on September 30, 2021By Bhumika Indulia

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Elevation of an Advocate as Judge in Punjab and Haryana High Court

Supreme Court Collegium has approved the proposal for the elevation of Shri Sandeep Moudgil, Advocate, as Judge in the Punjab & Haryana High Court.

Supreme Court of India

[Collegium Statement dt. 29-9-2021]

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