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Elevation of 2 Judicial Officers as Judges in Patna High Court: SC Collegium approves

Elevation of 2 Judicial Officers as Judges in Patna High Court: SC Collegium approves

Elevation of 2 Judicial Officers as Judges in Patna High Court The Supreme Court Collegium has approved the proposal for elevation of

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Published on September 27, 2021October 7, 2021By Bhumika Indulia

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Elevation of 2 Judicial Officers as Judges in Patna High Court

The Supreme Court Collegium has approved the proposal for elevation of the following Judicial Officers as Judges in the Patna High Court:

1. Shri Nawneet Kumar Pandey, and

2. Shri Sunil Kumar Panwar.

Collegium Statement dt. 23-9-2021

Supreme Court of India

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