The Government of Goa has extended the last date for clearing the dues on water charges for all Domestic & non-domestic water consumers under the Dues Recovery and Settlement Scheme 2020-21 till October 31, 2021, vide notification dated September 16, 2021.

The scheme applies to the following:

  • To those water consumers who have defaulted on dues up to 31st October 2020,
  • The defaulting water consumers whose cases are referred to Revenue Recovery Court as on October 31, 2020
  • Those water Consumers whose installations are either temporarily or permanently disconnected as on October 31, 2020.

*Tanvi Singh, Editorial Assistant has reported this brief.

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