Supreme Court Collegium recommends transfer/re-transfer of the following Judges of High Courts


S. No. Name of the Judge High Court From High Court To
1. Jaswant Singh Punjab and Haryana Orissa
2. Ms Sabina [PHC: Punjab and Haryana] Rajasthan Himachal Pradesh
3. T.S. Sivagnanam Madras Calcutta
4. Sanjaya Kumar Mishra Orissa Uttarakhand
5. M.M. Shrivastava Chhattisgarh Rajasthan
6. Soumen Sen Calcutta Orissa
7. Ahsanuddin Amanullah Patna Andhra Pradesh
8. Ujjal Bhuyan [PHC: Gauhati] Bombay Telangana
9. Paresh R. Upadhyay Gujarat Madras
10. M.S.S Ramachandra Rao Telangana Punjab and Haryana
11. Arindam Sinha Calcutta Orissa
12. A.M. Badar [PHC: Bombay] Kerala Patna
13. Yashwant Varma Allahabad Delhi
14. Vivek Agarwal [PHC: Madhya Pradesh] Allahabad Madhya Pradesh
15. Chandra Dhari Singh Allahabad Delhi
16. Anoop Chitkara Himachal Pradesh Punjab and Haryana
17. Ravi Nath Tilhari Allahabad Andhra Pradesh

 


Collegium Resolution

Supreme Court of India

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