About the Academy
States are exhibiting an increasingly keen interest in augmenting investments in developing their capabilities and competencies in the realm of both air and space activities. Non-State actors, including private investors, are no exceptions to this emerging trend. It is becoming evident that a nation’s supremacy in air and space will define international relations in the years to come. Recognizing this potential, the Centre organizes GNLU Air and Space Law Academy (GASLA) as a platform for engaging in discourse on contemporary legal issues in the field of air and space.
 
The first edition of GASLA was successfully conducted by GNLU in 2016, in collaboration with the Institute of Air and Space Law, University of Cologne and the Forum for Integrated National Security (FINS). Encouraged by the overwhelming success of the five editions, the V. S. Mani Centre for Air and Space Law (VSMCASL) is pleased to present before you the 6th Edition of GNLU Air and Space Law Academy (GASLA) 2021. The 6th Edition is scheduled to be organised virtually from 20 – 26 September 2021. 
 
The theme of the Academy
▪  The latest issues in space law including but are not limited to space tourism, space debris, commercial space mining, environmental harm, space exploration, international liability for incidents in space
▪  National space policies
▪  Current challenges relating to territorial sovereignty and its extension in air and space
▪  Aviation-related crimes and Aerial Terrorism
▪  Air Accidents and Incident Investigation
▪  Regime Governing Military and Civil Airports
▪  Case laws relating to International Air Law
Tentative Resource Persons
▪ Dr. Akhil Prasad Director, Country Counsel India & Company Secretary, Boeing
▪ Mr. Ashok G.V, Partner, Factum Law
▪ Dr. Kumar Abhijeet, Legal Officer, Ministry of External Affairs
▪ Mr. Nitin Sarin, Managing Partner, Sarin & Co.
▪ Dr. Paul Fitzgerald, Adjunct Professor, Faculty of Law, Institute of Air and Space Law, McGill University,
▪ Prof. (Dr.) Sandeepa Bhat, Professor of Law, West Bengal National University of Juridical Sciences, Kolkata
▪ Prof. (Dr.) Stephan Hobe, Director, Institute of Air Law, Space Law and Cyber Law, University of Cologne, Germany
▪ Dr. V. Gopalakrishnan, Former Policy Analyst, Indian Space Research Organisation
▪ Prof. (Dr.) V. Balakista Reddy, Registrar, NALSAR University of Law, Hyderabad
▪ Mr Vikrant Panchnanda, Dispute Resolution Counsel and Aviation Attorney, Supreme Court of India
▪ Dr. Divya Tyagi, Assistant Professor of Law, Gujarat National Law University 
 
Duration
The sessions would be conducted from 5.00 PM to 8.00 PM (IST) (tentatively). 
 
Eligibility
Under Graduate students, Post Graduate students, Research Scholars, Academicians, Legislative and Regulatory Authorities, Armed Forces, Professionals from Aviation and Space Industry, International Organizations, Institutions focused on Private and Public Capacity building and Faculty Members.
 
Certificate:
A certificate with Grade: After qualifying as per parameters including assignment, quiz and attendance (50% and above).

Certificate of participation: Those who do not qualify as per the above-said norms, but attend all live sessions will be given a certificate of participation. 

Registration Fees:

GLEP and MoU UNIVERSSITIES: INR 590

Last date for Registration and payment of Fees: 17th September 2021

Registration Link: Click here  (or HERE)

Brochure – GASLA 2021-updated

 
Medium
The Academy will be conducted through an online medium using Cisco WebEx online meetings platform. Participants who successfully make the payment and subsequently fulfil the registration process will be provided with the attendee link for each day.
For further queries, mail to gasla@gnlu.ac.in.

Link of the Centre webpage is HERE

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