The Directorate General of Foreign Trade, Ministry of Commerce and Industry, has issued a notification dated August 16, 2021, amending the export policy of COVID-19 Rapid Antigen Tests. The export of COVID-19 Rapid Antigen testing kits has been put under Restricted category, with immediate effect.

Initially, exports of rapid antigen testing kits were allowed without any restrictions. Now, the exporters will require a license from the DGFT for outbound shipments.

The rapid antigen test kits are used to detect the presence of the novel coronavirus and the test kits includes VTM kits, RNA extraction kits, RT-PCR kits and reagents, 15mn falcon tube, beads, probes (specific for Covid-19 testing), and reverse transcriptase enzymes.

 


*Tanvi Singh, Editorial Assistant has reported this brief.

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

One comment

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.