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Appointment | Kerala High Court gets 2 new Additional Judges

Appointment | Kerala High Court gets 2 new Additional Judges

Appointment of Additional Judges President appoints the following to be Additional Judge of Kerala High Court for a period of 2 years:

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Published on August 11, 2021August 11, 2021By Bhumika Indulia

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Appointment of Additional Judges

President appoints the following to be Additional Judge of Kerala High Court for a period of 2 years:

Shri Mohammed Nias Chovvakkaran Puthiyapurayil
Shri Viju Abraham

[Notification dt. 11-08-2021]

Ministry of Law and justice

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