Cabinet approves continuation of Centrally Sponsored Scheme for Fast Track Special Courts for further 2 years

The Union Cabinet has approved the continuation of 1023 Fast Track Special Court (FTSCs) including 389 exclusive POCSO Courts as a Centrally

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The Union Cabinet has approved the continuation of 1023 Fast Track Special Court (FTSCs) including 389 exclusive POCSO Courts as a Centrally Sponsored Scheme (CSS) from 01.04.2021 to 31.03.2023 with an outlay of Rs. 1572.86 crore (Rs.971.70 crore as Central Share and Rs.601.16 crore as State share).

Central Share is to be funded from Nirbhaya Fund. The Scheme was launched on 02.10.2019.

 

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