About Legal Expatiate

Legal Expatiate is an initiative in lockdown to bring together the best talent of this country and to infuse them with a nation-first attitude. An active forum of researchers, professionals, and students where they arrange webinars of Senior Advocates, High Court Judges and other luminaries, where they arrange various competitions like Research Article Writing Competition, Moot Court Competitions, Essay Competition, Quiz Competition, Certificate Courses etc in order to groom research and advocacy skills of law learners.

About the Course

We bring to you again the well experienced, named and renowned personality in the field of Intellectual Property Laws from Different reputed National Law Universities at your doorstep through online sessions from 21.7.2021 to 24.7.2021.

For the complete and proper understanding of Research we have tried to cover the major aspects of it in four days by the best experienced guest speaker

DAY – 1 (6PM to 7.30PM)

Topic – PATENT LAW

  1. Law of patent in India and Pandemic COVID-19
  2. Interface between IPR and Human Rights with reference to Compulsory License in Patents

Speaker – Jagdish Khobargde

(Asst. Professor, MMNLU, Nagpur )

DAY – 2 (6PM to 7.30PM)

Topic –  TRADEMARK LAW

  1. Registered and Unregistered & Process for Registration
  2. Refusal, Examination and Opposition, Post Advertisement Procedure & Well-Known Trademarks
  3. Infringement
  4. changing dimension

 

Speaker – Prof. Sreenivasulu NS

(Professor of Law, NUJS, Kolkatta)

DAY – 3 (4PM TO 5.30PM)

Topic-

  1. Procedure for obtaining Patent, Trademark, Copyright in India
  2. Litigation Trends
  3. Enforcement of Intellectual Property Rights.
  4. Civil and Criminal Remedies for Infringement of Intellectual Property Rights.
  5. Arbitration and mediation in ipr issues

Speaker – Prof Ganesh Hingmire

(Renowned Intellectual Property Enthusiastic and Chairman, GCMC, 2 times National IP Award Winner by Government of India  )

Day 4 (6PM to 7.30PM)

Topic – COPYRIGHT LAW

  1. ‘Is Copyright a Human Right?’
  2. Copyright- Registration Process in India
  3. Assignment and Licensing
  4. Infringement and fair use
  5. Changing trends in Copyright law in India

Speaker – Dr. Dayanand Murthy

(Associate Professor, DSNLU, Vishakhapattanam )

  

Perks of Attending the course

 

  1. E certificate of completion
  2. Improvise your skills of IPR
  3. Pocket Friendly course
  4. Easy access on zoom
  5. Experienced guidance at your door step

Who can Attend?

 

  1. Students (UG and PG)
  2. Professionals
  3. Academicians
  4. Research Scholars
  5. Industry Professionals

Registrations Fees

Rs 300/- only

Last Date of Registration:

21.7.2021 till 10 AM

Platform of Sessions

Zoom

Date of Course:

21.7.2021 to 24.7.2021

Registration Procedure:

             Steps of Registration

  1. Pay 300/- via google pay/phone pay/ paytym to 9225349821
  2. Send the screenshot of payment to 8999422426 (to confirm the registration it is mandatory)
  3. Fill the form available HERE

Contact Details for any Queries

              08999422426/08770140909

              legalexpatiate@gmail.com

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