The team comprising of Ananya Sahu, Soumya Thakur and Sulabh Gupta, representing Maharashtra National Law University, Aurangabad emerged as the Winners at 1st Army Institute of Law and Malhotra & Malhotra Associates Child Law National Online Moot Court Competition, 2021. The competition was held virtually from 17th June, 2021 – 18th June, 2021.

 

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