The Securities and Exchange Board of India has issued Master Circular No. SEBI/HO/MRD2/MRD2_DCAP/P/CIR/2021/0000000591 dated July 05, 2021, for Stock Exchanges and Clearing Corporations. This Master Circular shall supersede previous Master Circular SEBI/HO/MRD/DP/CIR/P/117 dated October 25, 2019.

SEBI has been issuing various direction to stock exchanges and clearing corporations from time to time. Hence, the Master Circular is the compilation of all the comprehensive information mentioned in the circulars at one place. It contains compilation of all the circulars issued by the department till the date of Master Circular.

Access the Master Circular dated July 05, 2021, HERE


*Tanvi Singh, Editorial Assistant has put this story together.

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