The Indian Medicine Central Council Act, 1970 is repealed in pursuance of provisions of section 58(1) of National Commission for Indian System of Medicine Act, 2020 with effect from June 11, 2021. With effect from the said date, the Central Council of Indian Medicine constituted under section 3(1) of the Indian Medicine Central Council Act, 1970 shall stand dissolved and the Board of Governors appointed under section 3A of the said Act shall vacate their office.

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