LSAC are hosting yet another informative and thought provoking webinar – The impact of AI on Diversity: The bright and dark side of AI in Law.

 

The tools of artificial intelligence (AI) have been adopted by legal systems all around the world; however, there are certain myths and realities surrounding the use of AI technology.

 

Join us on 14 May 2021 at 7:00 PM for a webinar that will delve onto the myths and realities of AI in law, while exploring its impact on the profession.

 

This webinar will also commemorate the birth anniversary of the late Prof. (Dr.) Shamnad Basheer, an influential lawyer and pioneering academic who shaped the course of law and policy in India. Dr. Basheer also initiated ground-breaking measures to increase diversity in the legal profession by founding IDIA, a non-profit organization that empowers underprivileged children in India by giving them access to a quality legal education.

Register now : HERE

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.