On 5th May, 2021, the Allahabad High Court passed an order by which they preponed the summer vacations of the year 2021 which were due to start on 1st June, 2021 and end on 30th June, 2021. As per the new order No. 5325/XC-3/2021/Admin.(E-1), released on 6th May, 2021 the vacations will now begin from 10th May, 2021 and end on 4th June, 2021.

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