Symbiosis Law School, Pune established in June 1977, epitomizes excellence in legal education. It stands tall with the India Today Nelson Survey ranking the institute among India’s top 10 law schools and the Bar Council of India conferring it with the Gold-star Award in 2013. In a journey of 38 years, it has achieved various milestones in teaching, learning, and research. Its innovative and creative educational experiments have set it apart from other law colleges in the city and the region.

Symbiosis Law School, Pune shall be hosting the 13th edition of our Annual Cultural Fest, Symbhav 2021 from 28th-30th April. ‘Symbhav’ is a student-driven cultural extravaganza which aims to bring together students from different disciplines across the country and abroad to provide a platform for mutual learning and growth.

The fest hosts over 40 events this year including  SLS-P Conclave’21 where we aim to provide a platform for expounding new ideas, deliberating upon new themes and delving into the creative minds of India’s youth via organising an International Legal Panel Discussion-cum-Interactive Session with eminent personalities.

This year, Conclave aims to carry forward the legacy of being a trailblazer of contemporary topics by conducting the First edition of Symbiosis Law School, Pune – Global Student Conclave on 28th April 2021. The SLSP-Student Conclave 2021 shall entail an Online International Student Panel Discussion involving students from International Universities, on the theme, “Right to Obscurity as a Human Right for Global Data Privacy”.

Pursuant to the same, we would like to invite you all to attend the event on 28th April 2021 from 12:00 pm to 2:00 pm. Witnessing this noteworthy discussion would provide deeper insight and academic enrichment to all students who would like to pave their path as future legal practitioners and academicians.

Link to the brochure HERE

For any further details or queries please contact at 91 9958584817 (Ishita Soni) or +91 8390608937 (Sushrut Garg).

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