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Justice Rajesh Bindal, Senior-most Judge of Calcutta High Court to perform duties of Chief Justice of Cal HC

Justice Rajesh Bindal, Senior-most Judge of Calcutta High Court to perform duties of Chief Justice of Cal HC

Order of Appointment President appoints Justice Rajesh Bindal, Senior-Most Judge of Calcutta High Court to perform the duties of the office of

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Published on April 27, 2021By Bhumika Indulia

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Order of Appointment

President appoints Justice Rajesh Bindal, Senior-Most Judge of Calcutta High Court to perform the duties of the office of the Chief Justice of that High Court with effect from 29-04-2021 consequent upon the retirement of Justice Thottathil Bhaskaran Nair Radhakrishnan, Chief Justice of Calcutta High Court.

Ministry of Law and Justice

Notification dt. 27-04-2021]

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