Gujarat National Law University emerged as the winner of the Tenth Institute of Law National Moot Court Competition, 2021 organised by Institute of Law, NIRMA University, Ahmedabad in association with the Competition Commission of India from 16th April 2021 to 18th April 2021, wherein 36 teams from across the nation participated.

The winning team comprised of Rishab Aggarwal, 4th year, B.A.LL.B. (Hons.) and Rishabh Joshi, 4th year, B.B.A.LL.B. (Hons.)  as the speakers and Ishaan Pandey, 1st year, B.A.LL.B.(Hons.) as the researcher.  The final round was between GNLU and NLSIU. This year’s problem dealt with a mix of subjects with the focus being on Intellectual Property Rights and Competition Law.”

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