The Central Government notifies Banks Board Bureau, an autonomous body of the Government of India, as the Bureau for the purpose of recommending candidates for appointment of Managing Director and Deputy Managing Directors under section 6(1) and for removal of a director under section 11 (1) (ii) of the National Bank for Financing Infrastructure and Development Act.
Banks Board Bureau notified as the Bureau for recommending candidates under National Bank for Financing Infrastructure and Development Act
The Central Government notifies Banks Board Bureau, an autonomous body of the Government of India, as the Bureau for the purpose of
