DGFT has revamped its IT systems to provide a paperless, contactless, electronic interface to the exporters/importers and other stakelholders of DGFT. The new IT systems include process for managing the entire lifecycle of Advance authorisations including its issuance, amendments and closure.
Authorisation holders are required to make online submissions for fulfilment of Export Obligation to the DGFT Regional Authority. The given facility may be utilised for Redemption, Surrender, Duty Paid Regularization, Bond Waiver or the Clubbing of Advance Authorizations.
For more details, click HERE
