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UPES wins 5th Amity Hindi National Moot Court Competition

UPES wins 5th Amity Hindi National Moot Court Competition

Reported by Richa Bhandari

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Published on March 19, 2021By Bhumika Indulia

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The team from the School of Law, University of Petroleum Studies was adjudged winners in the recently held 5th Amity Hindi National Moot Court Competition. The winning team comprised of Harsh Singh, and Prachie Singh, and Abhishek Kumar Srivastava.

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