Supreme Court Collegium | Proposal for elevation of Advocates as Judges in Madhya Pradesh, Punjab and Haryana & Jammu and Kashmir HC approved

Collegium Statement Supreme Court Collegium has approved the proposal for elevation of the following Advocates as Judges in the High Courts: High

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Collegium Statement

Supreme Court Collegium has approved the proposal for elevation of the following Advocates as Judges in the High Courts:

High Courts

Name

Madhya Pradesh

 ·       Dr Vivek Sharan

·      Nidhi Patankar

·       Pranay Verma
Punjab and Haryana ·       Shri Vikas Bahl
Jammu and Kashmir

·      Shri Rahul Bharti

Supreme Court of India

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