Supreme Court Collegium reiterates recommendation for elevation of Advocates as Judges in Kerala, Karnataka and Himachal Pradesh High Courts

Collegium Statement Supreme Court collegium reiterates its recommendations for the elevation of the following Advocates as Judges in High Courts: High Courts

Published on By

Collegium Statement

Supreme Court collegium reiterates its recommendations for the elevation of the following Advocates as Judges in High Courts:

High Courts

Name
Kerala Shri Viju Abraham
Kerala Shri Mohammed Nias C.P. and Shri Paul K.K.
Karnataka Nagendra Ramachandra Naik
Himachal Pradesh Shri Satyen Vaidya

Supreme Court of India

Tags :
Leave a comment

Most Read

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.