Child Rights Centre, Chanakya National Law University and UNICEF Bihar invites students to participate in an online orientation programme on advocacy as a tool to support Child Rights. ‘From Action to Advocacy- Youth unite to support Child Rights’.
The primary purpose of this orientation is to introduce students to the tool of advocacy to protect rights of vulnerable groups such as children.
The programme aims to provide students with an overview of advocacy, equip them with knowledge about how to build a sustainable advocacy campaign and introduce them to use of indicators and it’s importance.
Last Date of Registration – 25th February, 2021.
Event date and Time –  26&th February, 10:30 AM – 3:00 PM
Certificate of Participation will be given  to all those registered participants who successfully completed the orientation program.
For any query contact – childrights@cnlu.ac.in.

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