Training Program: Law, Religion, Spirituality & Justice (LRSJ – 14 hours!)

Who can join?: Law-students/ Graduates, Law-Teachers, Ph.D. Scholars, Advocates, Arbitrators, Mediators, Corporates, Judicial Officers, Policy-Drafters, Social Activists, Peace-Makers, Govt, etc.

When & what are the timings of online training classes?

Dates: Feb 13th – 20th, 2021 (7 Days – 2 hours per day)

Online Timing: 6:00 – 8:00 pm IST

Online Webex Link will be sent through Email

What will Participants learn?

  1. Why study this integration of law, religion, spirituality & justice (LRSJ)?
  2. What are the challenges in the existing legal approaches?
  3. New Dimensions of Justice
  4. Implementation of LRSJ in Legal Systems
  5. Practical Illustrations
  6. LRSJ in our own Teaching Methods
  7. LRSJ in our own Research Methods
  8. LRSJ to fulfill Constitutional Guarantees, Human Unity & Universal Humanity

What are the Benefits of this Training Program?

Deeper Understanding of Constitutional Law, Jurisprudence, Interpretation, Crime-Prevention, Healing Victim-Offender, New Methods of Legal Research, Counselling, Conflict-Correction, Peace-Building, Higher Education, Collective Development. 

How to Join? Click HERE

Fees: Rs 3000 (India), USD 50 (International)

Payment: GNLU Account Details will be emailed after Registration

Renowned Personalities for Inauguration in Training Program: Refer LRSJ Training Brochure Dr Param GNLU 2021

Important Note: In order to bring joyful & fruitful learning, 14 hours Training Program is divided in 7 days, 2 hours per day, after Office / Working hours. It is a highly innovative & integral approach to law, justice, teaching, research & social values by introducing spirituality & religion.

Register & you can enjoy creative thinking & learning exercises in your own areas of legal interest to boost legal thinking, justice-outcome & social harmony in life, career, research & world.

Contact Person:

Dr K. Parameswaran

Associate Professor of Law

Email: kparameswaran@gnlu.ac.in

Web Profile: HERE 

Mob: 812-8650-833 (Office)

Mob: 94291-74064 (WhatsApp)

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