National Consumer Disputes Redressal Commission

Central Government establishes a National Consumer Disputes Redressal Commission to be known as the National Commission.

The President and every other member of the National Commission appointed immediately before the commencement of the Consumer Protection Act, 2019 shall continue to hold office as the President and Member of the National Commission as provided in Section 56 of the said Act.

NOTIFICATION


Ministry of Consumer Affairs, Food and Public Distribution

[Notification dt. 11-01-2020]

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