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Centre revises tenure of 2 Judicial Members of NCLAT [Read Notification]

Centre revises tenure of 2 Judicial Members of NCLAT [Read Notification]

Central Government revises the tenure of Justice (Retd.)Bansi Lal Bhat and Justice (Retd.) A.I.S. Cheema as Judicial Member, National Company Law Appellate

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Published on January 12, 2021January 12, 2021By Bhumika Indulia

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Central Government revises the tenure of Justice (Retd.)Bansi Lal Bhat and Justice (Retd.) A.I.S. Cheema as Judicial Member, National Company Law Appellate Tribunal (NCLAT) for a period till their attaining the age of 67 years, or until further orders, whichever is earlier.

Ministry of Corporate Affairs

[05-01-2021]

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