Sikkim HC | Chief Justice Arup Kumar Goswami appointed as Chief Justice of Andhra Pradesh HC

Transfer Order President, after consultation with the Chief Justice of India, transfers Justice Arup Kumar Goswami, Chief Justice of Sikkim High Court,

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Transfer Order

President, after consultation with the Chief Justice of India, transfers Justice Arup Kumar Goswami, Chief Justice of Sikkim High Court, as Chief Justice of the Andhra Pradesh High Court and directs him to assume charge of the office of the Chief Justice of the Andhra Pradesh High Court.

ORDER

Ministry of Law and Justice

[Notification dt. 31-12-2020]

 

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