Transfer Orders of Justice Joymalya Bagchi of Calcutta High Court as a Judge Andhra Pradesh

President, after consultation with the Chief Justice of India, is pleased to transfer Justice Joymalya Bagchi, Judge of the Calcutta High Court, as a Judge of the Andhra Pradesh High Court and directs him to assume charge of his office in the Andhra Pradesh High Court.

ORDER


Ministry of Law and Justice

[Notification dt. 31-12-2020]

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