A glimpse of Anand Kumar’s Journey

Background

Anand Kumar hails from ‘Masaurhi’, a small town that is 30 kms away from Patna. He is a highly motivated and hardworking student. His father is a retired army personnel and their total monthly family income is around Rs. 19,000. He has two elder sisters, both of whom are preparing for competitive examinations, and his mother is a homemaker. Anand completed his tenth standard from the St. Mary’s School, Masaurhi (Patna), scoring a CGPA of 8 out of 10.

Since his father sought an early retirement from the army, Anand had to complete his twelfth standard from a Government school – Ram Naresh Senyai School, Kurtha where he scored 65% in his examinations. In his free time, he likes to play sports, especially cricket.

When did Anand decide that he wanted to attempt CLAT?

After his 12th standard, Anand initially started to prepare for NEET Examination due to family pressure, but after one failed attempt, he took some time off to figure out what actually suits him and that is when he came across law as a profession and decided to attempt CLAT.

Anand Kumar came to know about IDIA through one of his seniors in school who is currently studying in CNLU, Patna. He qualified among many students who gave the IDIA National Aptitude Test, and was selected as an IDIA Trainee.

According to him, law is the best subject he can study. He believes that law is an important aspect of everyone’s life and it plays an integral role in a nation’s growth and development. He is determined to study law and contribute towards the development of his community.

Anand has secured an impressive AIR 5 in CLAT 2020 with an outstanding score of 117 out of 150 and has been allotted NLSIU in the first CLAT list. The total cost of studying at NLSIU, Bangalore, inclusive of tuition, hostel and mess expenses, internship, and nominal living expenses is INR 5 lakhs for the first year. Please come forward and help Anand achieve his dream of becoming a lawyer!

For a detailed break up of Anand’s expenses, write to us at prateek@idialaw.org


About IDIA:

IDIA is a pan-India movement to train underprivileged students and help transform them into leading lawyers and community advocates. IDIA is premised on the notion that access to premier legal education empowers marginalized communities and helps them help themselves. IDIA selects and trains students from underprivileged backgrounds (IDIA Trainees) to crack top law entrance examinations in India. Once they are admitted to top law colleges, it provides a scholarship to these students (IDIA Scholars) that comprises financial support, training and mentorship among other things.

Read more about IDIA here: https://www.idialaw.org/

Get in touch with them here: info@idialaw.org


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One comment

  • I am deeply moved by the story of Anand Kumar as it resonates with my life journey as well. This IDIA story highlights the importance of making wise decisions and moving forward. The stories of IDIA scholars never fail to inspire and highlight the importance of education. I would like to congratulate Anand Kumar as well as IDIA for making a difference in shaping future. This story strengthens my conviction that the right decisions can lead to a better and more fulfilling life.

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