Eastern Book Company (EBC®) and University of Petroleum and Energy Studies, Dehradun signed an MoU for publishing and distributing the UPES Law Review. The entire archive will be indexed on SCC Online. Subscribers will be able to purchase hard copies or ebook copies from the EBC Webstore. It can be purchased and read on the EBC Reader.

About UPES Law Review

UPES Law Review is the leading academic journal emanating and embracing legal scholarship, published by School of Law, UPES, Dehradun. It had its inception in 2013 when it published its first volume and received the ISSN Number: 2347-9620 and RNI number. Its superior reputation is reflected in the excellent quality of the articles published in its previous four editions and this flagship journal is about to enter its fifth publication cycle this year. The Law Review maintains its high standards for publication and also practices the highest level of integrity, transparency and consistency towards creating a landscape to promote qualitative and scholarly research.

About EBC

EBC is India’s foremost publisher of legal content.

EBC publishes and distributes 28 Law Review Journals for many Law Schools, inter alia:

  • National Law School of India University
  • NALSAR
  • W.B. National University of Juridical Sciences
  • Rajiv Gandhi National University of Law
  • Dr Ram Manohar Lohiya National Law University
  • Chanakya Nationa Law University
  • National Law University, Odisha
  • KIIT
  • Nirma University

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