Press Council of India has considered references received from various quarters by Government about the responsibility of Indian Newspapers in publishing foreign contents.

The Council is of the view that unregulated circulation of the foreign content is not desirable.

Hence, it advises the media to publish foreign extracts in Indian newspapers with due verification as the Reporter, Publisher and Editor of such newspaper shall be responsible for the contents irrespective of the source from which it is received.


Press Council of India

[Press Release dt. 25-11-2020]

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

One comment

  • It was a very nicely written article. I like to read it. It was totally informative tips you share.

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.