University Institute of Legal Studies Panjab University, Chandigarh is Organizing “TALEFACTORY” – National Short Story Writing Competition & National Quiz Competition “IN-QUIZ ITIVE” Commemorating International Day Of Tolerance On 16 November, 2020 under the supervision of   Dr. Rajinder Kaur, Director, University Institute of Legal Studies, Panjab University, Chandigarh and  Dr. Pushpinder Kaur, Faculty Coordinator, Associate Professor (Law), University Institute of Legal Studies, Panjab University, Chandigarh.

It would be very great if you post our event details on your website. It will be really helpful for us in conducting of the event.

ABOUT PANJAB UNIVERSITY, CHANDIGARH

One of the oldest Universities in India, the Panjab University (PU) initiated at Lahore in 1882, has a long tradition of pursuing excellence in teaching and research in science and technology, humanities, social sciences, performing arts and sports. The glorious traditions of the University established during more than 133 years of its long service to the nation since its inception are a source of inspiration for the present generation of faculty members and students. Panjab University has been accredited with a CGPA of 3.35 on a four-point scale at A Grade valid for 5 years from 25/06/2015. It ranked 1st among Universities of India and 38th in Asia, Times Higher Education Asian University rankings 2015. It ranked number one University in India and the bracket 276300 internationally in the Times Higher Education World University Rankings, 2014-2015 powered by Thomson Reuters. It ranked 39th by the Times Higher Education among BRICS & Emerging Economies.

ABOUT UNIVERSITY INSTITUTE OF LEGAL STUDIES

University Institute of Legal Studies (UILS) was established as the constituent department of Panjab University, in the academic session 2004-05. During a short period, it has emerged as one of the premier legal Institutes with a unique blend of tradition and modernity. Students are trained in the essence of the substantive laws, techniques of procedural laws, methods of client counselling and skills in legal and social sciences research, etc. The Moot Court Competitions, Client Counselling Sessions, Quiz Contests, Seminars, Group Discussions and Extension Lectures, etc. are a regular feature of the academic calendar of the Institute. The Institute’s Legal Aid Clinic, which provides free legal services to the economically weaker sections of the society as a part of the community outreach programme of the Institute, also offers opportunities to the students to work in co-ordination with practicing lawyers.

ABOUT INTERNATIONAL DAY OF TOLERANCE

According to the United Nations Education Scientific and Cultural Organization (UNESCO) statement, ‘tolerance is the respect, acceptance, and appreciation of the rich diversity of our world’s cultures, our forms of expression and ways of being human.’ For its fiftieth anniversary on 16 November 1995, UNESCO’s Member States adopted a Declaration of Principles on Tolerance. Among other things, the Declaration affirms that tolerance is respect and appreciation of the rich variety of our world’s cultures, our forms of expression and ways of being human. Tolerance recognizes the universal human rights and fundamental freedoms of others. People are naturally diverse; only tolerance can ensure the survival of mixed communities in every region of the globe.

The Declaration qualifies tolerance not only as a moral duty, but also as a political and legal requirement for individuals, groups and States. It emphasizes that States should draft new legislation when necessary to ensure equality of treatment and of opportunity for all groups and individuals in society. Education for tolerance should aim at countering influences that lead to fear and exclusion of others and should help young people develop capacities for independent judgement, critical thinking and ethical reasoning. The diversity of our world’s many religions, languages, cultures and ethnicities is not a pretext for conflict, but is a treasure that enriches us all.

The United Nations is committed to strengthening tolerance by fostering mutual understanding among cultures and peoples. This imperative lies at the core of the United Nations Charter, as well as the Universal Declaration of Human Rights, and is more important than ever in this era of rising and violent extremism and widening conflicts that are characterized by a fundamental disregard for human life. In 1996, the UN General Assembly (by resolution 51/95) invited UN Member States to observe the International Day for Tolerance on 16 November. This action followed up on the United Nations Year for Tolerance, 1995, proclaimed by the UN General Assembly in 1993 at the initiative of UNESCO, as outlined in the Declaration of Principles on Tolerance and Follow-up Plan of Action for the Year. UNESCO-Madanjeet Singh Prize for the Promotion of Tolerance and Non-Violence

TALEFACTORY – SHORT STORY COMPETITION

ELIGIBILITY

  • The competition is open to all undergraduate and postgraduate students from any recognized university across India.
  • Only Individual Participation is allowed.
  • One author can only submit one entry for the competition, all subsequent entries will be disqualified by default.
  • Incomplete and plagiarized submissions would also result in immediate disqualification.
  • No restriction on number of entries from any college or university.
  • Entries from students of UILS is not accepted.

SUBMISSION GUIDELINES

  • The participants must mail their entries to itcuils2020@gmail.com‘SUBMISSION – TOLERANCE DAY STORY COMPETITION 2020’.
  • The word limit for the competition is 250-300 words.
  • The language of the story should be English.
  • Plagiarism of any sort would result in immediate disqualification.
  • The submission should be in PDF format only.
  • All submissions must be typed and adhere to the following guidelines:

Ø  Font Type: Times Roman

Ø  Font Size- 12

Ø  Line Spacing- 1.5

Ø  Alignment- Justified.

CRITERIA FOR JUDGEMENT

All the entries will be judged on the following parameters:

  • Creativity
  • Adherence to the theme and word limit
  • Originality of ideas
  • Language and Grammar
  • Articulation of ideas

NOTE: The decision of the judges would be final and binding.

REGISTRATION

All the participants would have to register themselves using the google form: HERE

There is no participation fee for any event.

PRIZES AND CERTIFICATES

  • 1st Prize – Cash Prize of INR 1000 and Certificate of Merit
  • 1st Runner Up – Cash prize of INR 500 and Certificate of Merit
  • Certificate of Participation to all participants of the event.

IMPORTANT DATES

  • Last date of registration – 15th November (11:59 PM)
  • Last date of submission of the story- 16th November (11:59 pm)
  • Announcement of results – 30th November (Tentative Date)

QUERY DETAILS

Kindly forward your queries (if any) at: itcuils2020@gmail.com

NATIONAL QUIZ COMPETITION “IN-QUIZ-ITIVE”

ELIGIBILITY

  • The competition is open to all undergraduate and postgraduate students from any recognized university across India.
  • Participation from students of UILS is also accepted.
  • No restriction on number of entries from any college or university.

REGISTRATION

The Registration for the Quiz can be done by clicking at the following link: HERE

  • The Last date of registration is November 14, 2020, 11:59 pm.
  • The results for the Quiz will be declared on the WhatsApp Group so made for the purpose.

PATTERN OF QUIZ

Subjects to be covered on Tolerance Day:

  • History of International Tolerance Day
  • About UNESCO
  • Declaration of Principles on Tolerance
  • Follow up Plan of Action on Tolerance
  • UNESCO- Madanjeet Singh Prize for the Promotion of Tolerance and Non-Violence
  • Religious Tolerance
  • Provisions of Indian Constitution on Religion and Secularism
  • Culture Tolerance and provisions of Indian Law over it
  • Importance of Tolerance
  • Rights, Freedoms and Tolerance
  • Magna Carta
  • Famous literature on Tolerance and name of Books on the same
  • Name of International Famous NGO’s related to it
  • Tolerance and Speech

SCHEME OF QUIZ

  • There will be no negative marking for the quiz.
  • All the questions in the quiz will be in the Multiple-Choice Questions (MCQ’s) format.
  • The participant who submits the quiz earlier will be preferred in case of a tie between participants.
  • The quiz will comprise of a total of 50 questions.
  • The total time for attempting the quiz will be 30 minutes.
  • Each question carries 1 mark.

 MODE OF PLAY

  • The quiz will be played via Google Forms.
  • The Link for the quiz will be sent on the WhatsApp Group so formed for the quiz.
  • The link for joining the WhatsApp group for the Quiz will be sent in the confirmation mail, once the participant successfully submits the registration form for the same.
  • Organizers will not be responsible for any technical error in paying the registration error for the quiz competition or any connectivity/device failure during the Quiz.
Release of Registration Form November 5, 2020 – Monday
Last Date of Registration November 15, 2020 (Till noon)- Saturday
Date of Competition November 16, 2020 (07:00 P.M. – 07:30 P.M.)
Result Declaration November 18, 2020 (Evening)- Sunday
Receiving of Certificates November 25, 2020

CASH PRIZES AND REWARDS

  • The 1st Winner will get a cash prize of Rs. 1000 + Certificate of Merit (E-Certificate).
  • The 2nd Winner will get a cash prize of Rs. 500+ Certificate of Merit (E-Certificate).
  • All the participants of the Quiz will be given the Certificate of Participation (E-Certificate).

PATRON-IN-CHIEF

Dr. Rajinder Kaur, Director, University Institute of Legal Studies, Panjab University, Chandigarh.

FACULTY CONVENOR

Dr Pushpinder Kaur, Assistant Professor (Laws), University Institute of Legal Studies, Panjab University, Chandigarh

QUERY DETAILS

Kindly forward your queries (if any) at: itcuils2020@gmail.com.

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.