ILNU organising a webinar and a book launch of Artificial Intelligence: Law and Policy Implications on October 24, 2020 at 11.30 AM.
| Minute To Minute Schedule:
Webinar &Book Release Function Artificial Intelligence: Law & Policy Implications 24th October, 2020 – 11.30 AM to 12.30 PM |
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Opening Remarks Prof. Amit K. Kashyap
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5 Minutes |
| Book Release
By Hon’ble Justice BN Srikrishna Former Judge, Supreme Court of India
Joined by: Mr. Sumeet Malik Director, EBC Publications
Dr. PurviPokhariyal Director & Dean, ILNU Editor in Chief
Dr. Arun B. Prasad Assistant Professor (Economics) ILNU Co-Editor
Prof. Amit K. Kashyap Assistant Professor (Law) ILNU Co-Editor
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3 Minutes |
| Welcome Address and Introduction to Book:
Dr. PurviPokhariyal
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5 Minutes |
| Publication Review:
Mr. Sumeet Malik Director, EBC Publications
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5-10 Minutes |
| Session Address:
How Artificial Intelligence and Data Mining is Changing the Legal Profession Justice B.N. Srikrishna
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30 Minutes |
| Q&A: Moderator
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5 Minutes |
| Vote of Thanks:
Dr. Arun B. Prasad
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2 Minutes |
