Himachal Pradesh National Law University, Shimla Centre for Environment and Disaster Management  Organizes One Day Virtual Environment Conclave & Book Release October 13, 202; Tuesday; Mode- Google Meet Conclave Theme: The theme for the conclave is “Sustainable Development Goals (SDG)” which lies at the heart of the 2030 Agenda for Sustainable Development, adopted by all United Nations Member States in 2015.

 

Chief Guest Justice Swatanter Kumar, Judge (Retd) Supreme Court of India
Guest of Honour Prof. Gurdip Singh Bahri, Chancellor, IMS Unison University, Dehradun
Special Guest Prof. Dr. Jagbir Singh, University of Delhi
Presided by Prof. Dr. Nishtha Jaswal, Vice-Chancellor, HPNLU, Shimla

 

­­­­INAUGURAL SESSION

Google Meet Link: HERE 

(Moderated by Dr. Girjesh Shukla, Director, CEDM, HPNLU Shimla)

Inaugural Session cum Panel Discussion 10:00 AM to

12:00 PM

Welcome Address by Prof. S.S. Jaswal, Registrar,

HPNLU, Shimla

05 Minutes
Book Release: “Expectations of Mankind and

Sustainable Development Goals” Mohan Law House Delhi

05 Minutes
Theme Address by Prof. Dr. Nishtha Jaswal, Vice-Chancellor,HPNLU, Shimla 25 Minutes
Keynote Address by Prof. Gurdip Singh Bahri, Chancellor, IMS Unison University, Dehradun 25 Minutes
Special Address by Prof. Jagbir Singh,

University of Delhi

25 Minutes
Address by Chief Guest Mr. Justice Swatanter Kumar, Judge (Retd) Supreme Court of India 30 Minutes
Vote of thanks by Dr. Chandreshwari Minhas (2 Min)

National Anthem

05 Minutes
Technical Session-1 12:30 PM to

2:00 PM

Presided by Dr. Asad Malik, Associate Professor, Jamia Milia, Delhi & Dr. E. Prema, Asst. Professor, VIT School of Law, Chennai, (Coordinated by, Dr. Chandreshwari Minhas, Coordinator CEDM)

 

Google Meet Link: HERE

Technical Session-2 12:30 PM to

2:00 PM

Presided by Dr. Madhuker Sharma, Dy. Director, SLS NOIDA, & Dr. Varun Chachar, Asst. Professor, Lucknow University (Coordinated by Dr. Girjesh Shukla, Director CEDM)

 

Google Meet Link: HERE 

 

 

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