Eligibility II year onwards, any graduate, professional
Duration 7th October, 2020 to 12th November 2020, 50 hours of learning
Registration 23rd  September to 12th October, 2020
Time, days 4.00 pm to 6.00 pm, Monday to Wednesday & Friday, Saturday
Faculty Senior Corporate Lawyers, Chartered Accountants, Company Secretaries and Experts from Corporate Sector.
Fees Rs. 15000/- + GST Rs. 2700/-
Modules Module 1: Fundamentals of Company Law

Module 2: Management and control of a Company

Module 3: Reconstruction and closure of a company

Module 4: Allied  laws  (overview)

Module 5: Significant corporate law issues in current Market scenario

 

Seats 50
Examination MCQ   350 marks
Course Material E booklet on all the topics and 4 Months  access to  CLA Online
Certification Certificate on completion of programme with 70% attendance and minimum score of 40% marks in the exam
Payment mode Online.

Only through Direct SBI, Net Banking and Credit Card.

Debit Cards payments are not acceptable.

 

 

Contact : Ms. Deepali Manjarekar

Phone No. : 9422504078

Email    :  deepali.manjarekar@ilslaw.in

 Please note that the recordings of the session will not be shared with the participants.

For more details, refer Online Diploma In Corporate Laws

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