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USLLS GGSIPU wins 3rd VIPS-Maadhyam DRCC National Virtual Mediation Competition

USLLS GGSIPU wins 3rd VIPS-Maadhyam DRCC National Virtual Mediation Competition

Reported by Sarthak Yadav

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Published on September 16, 2020By Bhumika Indulia

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The team comprising of Anushka Gupta, Aastha Phuloria and Abhishek Joseph won the 3rd VIPS-Maadhyam DRCC National Virtual Mediation Competition. Aastha and Abhishek won the competition and were declared as the Best Mediating Pair in the same.

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